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Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0510

Cholamandalm Investment & Finance Co.Ltd vs Sumeet Industries Ltd

National Company Law Tribunal · Decided on 21 October 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 159 of 2020

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Judgment

3 paragraphs · 53 words

Learned Counsel Mr. Mandeep Singh appeared for Financial Creditor.

He submitted that he received instruction from his client that matter is settled and he will be filing pursis. We record his statement. Matter stands disposed-off as withdrawn with liberty to get it revive it.

Accordingly, CP(IB) 159 of 2020 stands disposed-off as withdrawn.