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Judgment
3 paragraphs · 51 words
O R D E R
1.
Mr. Nitesh Bangera, Ld. Counsel for the Applicant/Liquidator present. None for the Respondent.
2.
IA-3435/2022 : This is an Application filed by the Applicant/Liquidator to place on record the Progress Report. The Progress Report is taken on record. Accordingly, IA-3435/2022 is allowed and disposed of.