AI Structured Summary
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Judgment
S.No.,"Name of the owners of the
properties",Description of Properties,"Transaction value of the
property as per sale deed
in Rs.
1.,"Charan Singh S/o Late
Khan Singh","Agricultural land in Khasra No. 448KA feu
area 0.196 Hectare located at village Girdhar
Nagar Tehsil Gadar Pur","9,70,000/-
2.,"Charan Singh S/o Late
Khan Singh","Agricultural land in Khasra No. 448 Kha
area 1.113 Hectare located at village Girdhar
Nagar Tehsil Gadar Pur","55,00,000/-
3.,"Charan Singh S/o Late
Khan Singh","Agricultural land in Khasra No. 219/3 Kha
feu area 0.101 Hectare located at village
Garhi Husain Tehsil Jaspur","35,00,000/-
4.,"Ravinder Singh S/o Charan
Singh","Agricultural land in Khasra No. 91 KHa
area 0.0200 Hectare, 92 feu 1.2900 Hectare
and 93 feu 1.5230 hectare (total area 2.8330
hectare) located at village Kuikheri Tehsil
Gadar Pur",illegible
5.,"Navneet Singh S/o Charan
Singh","Agricultural land in Khasra No. 194 A feu
area 1.1820 Hectare & Khasra No. 195 feu
area 0.8100 Hectare (total area 1.9920
Hectare) located at village Ratan Pura
Tehsil Gadar Pur, Udham Singh Nagar","1,27,97,800/-
S.No.,"Name of the Account
Holders",Bank Name and A/c No.,"Value of movable property
(subject to further deposit,
interest accrued thereon) in
Rs.
1,"Ravinder Singh S/o Charan
Singh","A x i s Bank, Bhaisya,
Gadarpur A/c No.
916010019751013","25,10,546.05/-