Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0444

Ch Robinson Worldwide Freight India Pvt Ltd vs Smaaash Entertainment Pvt Ltd

National Company Law Tribunal · Decided on 2 March 2020

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (Judicial) · Shyam Babu Gautam, Member (Technical)
CASE NUMBER
C.P.(IB)-3759(MB)/2019

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Judgment

3 paragraphs · 34 words

ORDER

Counsel for the Petitioner both sides are present and submit that the matter is amicably settled between the parties and filed consent terms. Consent terms taken on record.

Accordingly, Petition dismissed as withdrawn.