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Judgment
3 paragraphs · 23 words
ORDER
142. C.P (IB) 2216/(MB)/2019
Counsel for the Petitioner sought leave of the court for withdrawing the petition. Petition is dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2019) 12 NCLT CK 0510
Central Tyres Private Limited vs Hindustan Constructions Company Ltd
National Company Law Tribunal, Mumbai · Decided on 19 December 2019
- HON’BLE JUDGES
- Rajesh Sharma, Member (Technical) · Bhaskara Pantula Mohan, Member (Judicial)
- CASE NUMBER
- C.P.(IB)- 2216/(MB)/2019