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Judgment
3 paragraphs · 57 words
None present for the applicant. Sh. Krishna Dev Vyas, CGSC for the ROC and Sh. Krishna Agrawal, Sr. Standing Counsel for the Income Tax Department are present.
On the perusal of earlier order of this Court dated 18.11.2019, shows that none was appeared on behalf of the appellant.
Therefore, the present petition is accordingly dismissed for non-prosecution.