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Tribunals and CommissionsDivision Bench(2026) 02 NCLT CK 3324

Canara Bank vs Mr. Satyajeet Agarwal

National Company Law Tribunal · Decided on 12 February 2026

HON’BLE JUDGES
Rajeev Bhardwaj, Member (Judicial) · Sanjay Puri, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
CP (IB) No. 33/95/HDB/2025 AND IA (IBC) 325/2026 in CP (IB) No. 33/95/HDB/2025

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Judgment

1 paragraphs · 34 words

This application has been moved for the approval of the repayment plan, which has already been approved by the CoC. Therefore, we accept the stand of the CoC. Accordingly, this application is disposed of.