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Judgment
6 paragraphs · 64 words
ORDER
Learned PCS Mr. Vinit Nagar appeared for the Operational Creditor.
Learned CS Mr. Ashish Doshi appeared for the Corporate Debtor.
Learned PCS submits that matter is settled. Deed of settlement is filed which is taken on record.
Since, matter is settled; Operational Creditor seeks permission to withdraw the matter. Permission is granted.
Accordingly, CP (IB) 129 of 2020 stands withdrawn and disposed of.