Tribunals and CommissionsDivision Bench(2020) 06 NCLT CK 2290

BSE Ltd vs Nissan Copper Ltd

National Company Law Tribunal · Decided on 24 June 2020

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Chockalingam Thirunavukkarasu, Member (Technical)
CASE NUMBER
C.P. (I.B) No.286/NCLT/AHM/2019

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Judgment

4 paragraphs · 31 words

ORDER (through video conferencing)

Learned lawyer appearing on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 286/2019 is dismissed as withdrawn.