Tribunals and CommissionsDivision Bench(2023) 03 NCLT CK 3704

Borouge Pte Ltd. vs M/s Aksh Optifibre Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 29 March 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Prasanta Kumar Mohanty, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 59/9/JPR/2021

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Judgment

1 paragraphs · 69 words

Heard Mr. Vinayak Shrivastava, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Mr. Abhishek Kumar, Adv. appearing on behalf of the Respondent/ Corporate Debtor. It has been submitted by both the counsels that matter has been settled amicably and settlement agreement has been executed between the parties. Learned counsel for the Petitioner seeks to withdraw this petition. Permission granted. CP No. (IB)- 59/9/JPR/2021 is dismissed as withdrawn.