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Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0645

Black Bum Fuels Pvt Ltd vs Coastal Energen Private Ltd

National Company Law Tribunal · Decided on 9 December 2020

HON’BLE JUDGES
R. Varadharajan, Member (Judicial) · Anil Kumar B., Member (Technical)
RESULT
Dismissed
CASE NUMBER
IBA/156/2020

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Judgment

4 paragraphs · 74 words

ORDER

Ms. Anbarasi Rajendran, Advocate for the Petitioner and Mr. Anant Merathia, Advocate for the Respondent are present through Video Conferencing Platform.

Ld. Advocate for the Petitioner seeks for withdrawal of the Petition and the Ld. Advocate for the Respondent has no objection to the request of the Petitioner.

Taking into consideration the said representation as well as Rule 8 of I&B (AAA), Rules, 2016, this Petition stands dismissed as withdrawn. File to records.