Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0415

Bigbloc Construction Ltd vs Aastha Gruh Nirmitee Pvt. Ltd

National Company Law Tribunal · Decided on 14 September 2022

HON’BLE JUDGES
H. V. Subba Rao, Member (Judicial) · Anuradha Sanjay Bhatia, Member (Technical)
CASE NUMBER
C.P.(IB)-568(MB)/2019

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Judgment

3 paragraphs · 59 words

None appeared on either side. Resolution Professional is directed to be present in person on the next date of hearing failing which the conduct of the Resolution Professional will be intimated to the IBBI chairman for initiating disciplinary action against him.

Registry is hereby directed to communicate this order to the Resolution Professional forthwith.

List this matter on 07.11.2022.