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Judgment
4 paragraphs · 61 words
C. Hari Shankar, J.
1.
These appeals challenge order dated 31 January 2025 passed by a learned Single Judge of this Court.
2.
An identical appeal stands dismissed by us by a detailed judgment dated 21 February 2025 passed in Aditya Kumar v UOI1.
3.
Following the said decision, these appeals are also dismissed. LPA 127/2025 decided on 21 February 2025