Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0793

Berger Paints India Ltd vs Hetero Labs Ltd

National Company Law Tribunal · Decided on 27 August 2019

HON’BLE JUDGES
K. Anantha Padmanabha Swamy, Member (Judicial) · Binod Kumar Sinha, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
CP(IB) No. 322/9/HDB/2019

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Judgment

2 paragraphs · 51 words

ORDER

Counsels representing both sides are present. They stated that matter has been settled between the parties and to that effect they have filed a joint memo of settlement. Memo is taken on record which forms part of the order. Accordingly, CP (IB) No.322/9/HDB/2019 is closed as settled vide separate order.