Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0446

Ben Line Agencies India Pvt Ltd vs Mercator Ltd

National Company Law Tribunal · Decided on 2 March 2020

HON’BLE JUDGES
Shri Bhaskara Pantula Mohan, Member (J) · Shri Shyam Babu Gautam, Member (T)
CASE NUMBER
C.P.(IB)-4053(MB)/2019

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Judgment

3 paragraphs · 34 words

ORDER

Counsel for the Petitioner both sides are present and submit that the matter is amicably settled between the parties and filed consent terms. Consent terms taken on record.

Accordingly, Petition dismissed as withdrawn.