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Judgment
3 paragraphs · 62 words
Advocate, Ms. Nancy Soni appeared on behalf of advocate, Ms. Gargi Vyas for Respondent.
Advocate, Mr. ketan M Parikh appeared on behalf of Petitioner and submitted that they have received the OTS with delayed interest from the side of Respondent. In view of that, they have filed a withdrawal pursu.
Accordingly, the instant application is dismissed as withdrawn by hearing both sides.