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Judgment
This is an application filed under Section 95 of the Code against the personal guarantor namely, Mr. Sandeep Kumar Bhatt. Learned Counsel for the applicant submitted that the Demand Notice in Form-B has already been served to the personal guarantor. Ld. Counsel seeks to pass an order as required under Section 96 & 97. We order to initiate interim moratorium under section 96 and further appoint Mr. Sandeep Kumar Bhatt, bearing Registration No. IBBI/IPA-002/IP-N01064-C01/2017-2018/10298, E mail ID: skbmica@gmail.com, who has already submitted its Declaration alongwith the application. Mr. Sandeep Kumar Bhatt shall file report within 4 weeks.
Issue notice to Personal Guarantor.
List on 19.05.2022 for further proceedings.
