AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 42 words
ORDER
IA 1016/2025
This Application has been filed by the Applicant for replacement of the IRP and appointment of Mr. Anshul Gupta, having IBBI Registration No. IBBI/IPA-002/IP-N00310/2017-2018/10899 as the RP.
Heard the Counsel for the Applicant. IA 1016/2025 allowed and disposed of.
