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Judgment
3 paragraphs · 66 words
ORDER
IA No. 1991/ND/2020 is Status Report filed by Resolution Professional Mr. Manoj Kumar Aanand. Resolution Professional states that the matter is already settled between the parties and settlement agreement is annexed. Parties have filed application under Section 12A and the same is allowed and disposed of.
The Status Report is taken on record for the reference. Place it with the main file for further reference.