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Tribunals and CommissionsDivision Bench(2025) 08 NCLT CK 1053

ASR Logistics India Pvt Ltd vs Leo Creations Pvt Ltd

National Company Law Tribunal, New Delhi · Decided on 22 August 2025

HON’BLE JUDGES
Manni Sankariah Shanmuga Sundaram, Member (Judicial) · Atul Chaturvedi, Member (Technical)
CASE NUMBER
New IA/4039/ND/2025 in IB/2830/ND/2019

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Judgment

3 paragraphs · 45 words

ORDER

The Hon’ble NCLAT by order dated 21.07.2025 set aside the order passed by this Tribunal in IB/2830/ND/2019. The order dated 21.07.2025 is taken on record. In view of the order passed by the Hon’ble NCLAT, IB/2830/ND/2019 is closed.

New IA/4039/ND/2025 stands closed as infructuous.