Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0614

Arvind Kumar, Resolution Professional vs Magma Autolinks Pvt. Ltd.

National Company Law Tribunal, Chandigarh Bench · Decided on 24 September 2019

HON’BLE JUDGES
Ajay Kumar Vatsavayi, Member (Judicial) · Pradeep R. Sethi, Member (Technical)
CASE NUMBER
CA No. 522 of 2019 in CP (IB) No. 127/Chd/HP/2018

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Judgment

3 paragraphs · 27 words

CA No. 522/2019

This application has been filed by the Resolution Professional for seeking approval of resolution plan.

Heard the learned counsel for the applicant. Order reserved.