Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0551

Armour Security India Private Limited vs Metro Technobuild Private Limited

National Company Law Tribunal · Decided on 28 September 2020

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial) · Ms. Sumita Purkayastha, Member (Technical)
CASE NUMBER
IB-817/PB/2020

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Judgment

2 paragraphs · 67 words

ORDER

IB-817/PB/2020: New Application filed under Section 9 of the Insolvency & Bankruptcy Code, 2016. Mr. Ankur Aggarwal, Learned Counsel on record states that the parties have amicably settled the matter and he has been instructed to apply for withdrawal of this application. He made a prayer to allow him to withdraw the application. Application is allowed to be withdrawn. Thereby IB-817/PB/2020 stands withdrawn and disposed of.