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Judgment
2 paragraphs · 67 words
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 22.10.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Mr. Prabhakar Bhat, Registration No.: IBBI/IPA-001/IP-P00299/2017-18/10543 having address at 7/81, Shital, Sion West, Mumbai – 400 022 (email: sukkhe@gmail.com, Mob.: 9820261829) as the Interim Resolution Professional (IRP) in the matter. He is directed to take further steps in the matter immediately.
