AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 76 words
O R D E R
Per: Rajasekhar V.K., Member (Judicial)
1.
In continuation of order dated 03.12.2019 passed by this Adjudicating Authority in the above matter, this Adjudicating Authority hereby appoints Ms. Asha Manajit Ghoshal, Registration No.: IBBI/IPA-001/IP-P01601/2019-20/12482 having address at 301, Arenja Corner, Plot No. 71, Sector – 17, Vashi, Navi Mumbai – 400 705 as the Interim Resolution Professional (IRP) in the matter. She is directed to take further steps in the matter immediately.