Tribunals and CommissionsDivision Bench(2021) 03 NCLT CK 0616

Antony Garage Pvt. Ltd. vs Bhagirathi Transcorpo Pvt. Ltd.

National Company Law Tribunal · Decided on 9 March 2021

HON’BLE JUDGES
Rajesh Sharma, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
CASE NUMBER
36. CP (IB)-854(MB)/2020

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Judgment

3 paragraphs · 49 words

ORDER

Mr. Ulhas Shetty, Ld. Counsel for the Operational Creditor present. No Representation on the part of the Corporate Debtor.

Ld. Counsel for the Operational Creditor submits that they have filed withdrawal memo and seeks to withdraw the present petition filed by them. The Petition is dismissed as withdrawn.