AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 23 words
On withdrawal request made on behalf of the petitioner in view of the settlement arrived, CP. No. 2429(PB)/2019 is hereby dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0970
Anshul Gupta & Anr. vs Wave Mega City Centre Pvt Ltd.
National Company Law Tribunal · Decided on 17 January 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Acting President · S. K. Mohapatra, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- (IB)-2429(PB)/2019