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Judgment
87.1.1,Submission of applications for recognition in terms of Regulation 5(4),"1 st September to 1st October of the year immediately preceding the relevant academic year
87.1.2,"Communication of deficiencies, shortcomings or any other discrepancy in the application submitted by the applicant to the applicant in terms of Regulation 7(1)","Within 45 days from the date of receipt of the application.
87.1.3,Removal of such deficiencies by the applicant,"Within 60 days from the date of receipt of communication
87.1.4,"Forwarding of copy of the application to the State Government/UT Administration for its recommendations/ comments in terms of Regulation 7(2)","Within 90 days from the date of receipt of the application
87.1.5,"Recommendations/comments of the State Government/UT Administration to be submitted to the Regional Committee under Regulation 7(3)","Within 30 days from the date of issue of letter to it
87.1.6,"If recommendations /comments are not received within 30 days, the Regional Committee shall send to the State Government/UT Administration a reminder letter for submission of the recommendations/comments","Within seven days from the date of expiry of the period of 30 days
87.1.8,"Intimation regarding inspection by the Regional Committee to the applicant under Regulation 7(4)","Within 10 days from final scrutiny of the application
87.1.9,Report by the Inspection Committee under Regulation 7(5),20 days thereafter
87.1.10,"Letter of intent to the institution with respect to grant or refusal of recognition in terms of Regulation 7(9)","10th of February of the succeeding year/ relevant year
87.1.11,"Time to comply with certain specified conditions, in terms of Regulations 7(10) and 7(11)","20 days from the date of issuance of letter of intent
87.1.12,Issuance of formal order of recognition,By 3rd March of each year
87.1.13,Last date for submitting proposal for affiliation,By 10th March of each year
87.1.14,"Forwarding of proposal by the University to the State Government/UT Administratio after inspection by expert team",nBy 10th March of each year
87.1.15,"Comments to be submitted by the State Government/UT Administration, if any",By 10th March of each year
87.1.16,Final date for issuance/grant of affiliation for the relevant academic year,By 10th March of each year
petition fails and is dismissed.,,
