AI Structured Summary
Not yet generated for this judgment
Judgment
ORDER
This Application is filed by the Appellant for preponement of the date of hearing of the Appeal which is now posted for hearing on 14.08.2023.
Notice in the Application.
At this stage, Ms. Lakshana Viravalli Advocate accepts Notice on behalf of the Respondent and submits that she has no objection if this Application is allowed and the date of hearing is preponed from 14.08.2023 to 01.08.2023.
In view thereof, the present Application is hereby allowed. The hearing of the main Appeal i.e., Comp. App. (AT) (CH) (Ins.) No.166/2023, which is posted for hearing on 14.08.2023 is hereby preponed to 01.08.2023.
Application is disposed of.
List this Comp. App. (AT) (CH) (Ins.) No.166/2023 `For Hearing’ on 01st August, 2023.
I.A. No.714/2023:
This Application is filed by the Appellant for preponement of the date of hearing of the Appeal which is now posted for hearing on 14.08.2023.
Notice in the Application. At this stage, Ms. Lakshana Viravalli Advocate accepts Notice on behalf of the Respondent and submits that she has no objection if this Application is allowed and the date of hearing is preponed from 14.08.2023 to 01.08.2023.
In view thereof, the present Application is hereby allowed. The hearing of the main Appeal i.e., Comp. App. (AT) (CH) (Ins.) No.183/2023, which is posted for hearing on 14.08.2023 is hereby preponed to 01.08.2023.
Application is disposed of.
List this Comp. App. (AT) (CH) (Ins.) No.166/2023 `For Hearing’ on 01st August, 2023.
