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Judgment
Alok Aradhe, Judge
This application has been filed for modification of the order dated 25.7.2012 passed by this Court in W.P. No. 9850/2012 (s) Learned Counsel for the petitioners submits that the petitioners are employed as Assistant Veterinary Field Officer, however, in the order dated 25.7.2012 their designation has been referred to as Veterinary Field Officer. It is submitted that the petitioners claim their salary in the pay-scale of Rs. 5500-9000. However, due to typographical error the pay-scale has been typed as Rs. 5000-9000/-.
The aforesaid aspect has not been disputed by learned Panel Lawyer.
In view of the submissions made by Learned Counsel for the parties, the order dated 25.7.2012 is modified and the designation of the petitioners referred to in the aforesaid order shall be read as Assistant Veterinary Field Officer and the pay-scale shall be read to as Rs. 5500-9000/-. This order shall be read in conjunction with the order dated 25.7.2012 passed by this Court in W.P. No. 9850/2012 (s). Accordingly, the review petition is disposed of.