Tribunals and CommissionsDivision Bench(2020) 12 NCLT CK 0520

Anchor Enterprises Private Limited vs Cognizant Properties Private Limited

National Company Law Tribunal · Decided on 10 December 2020

HON’BLE JUDGES
Chandra Bhan Singh, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
CASE NUMBER
C.P.(IB)-1123(MB)/2020

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Judgment

4 paragraphs · 38 words

ORDER

1.

Both sides present.

2.

Both sides mention that they have settled this matter and they seek to withdraw this Petition. An E-mail has been filed to that effect.

3.

Accordingly, the Petition is dismissed as withdrawn.