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Judgment
Adv. Chaitanya Singhal, Proxy Counsel appeared on behalf of the Complainants in Complaint No. 06/08/2023.
Sh. Rajesh Kumar Chaudhary, Complainant appeared in person in Complaint No. 07/08/2023.
None appeared on behalf of the Respondents.
The notice of the complaint was sent to the Respondents by post as well as through e-mail.
The notice sent by post has been received back unserved. However, notice through e-mail has been duly served.
There is no appearance on behalf of the Respondents nor they have filed any reply as per the directions given in the last order.
In the interest of justice, one more opportunity is granted to the Respondents to file their replies by 25.02.2024 with copies served on the Complainants.
Complainants may file rejoinders, if any, by 10.03.2024 with copies served on the Respondents.
Matters be listed on 19.03.2024 at 11:30 am.
