Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0612

Anand Bhaiya Proprietor Bhuwan Technique vs Bishnoi Brothers Hotels & Resort Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 27 September 2022

HON’BLE JUDGES
Prasanta Kumar Mohanty, Technical Member · Deep Chandra Joshi, Judicial Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 223/9/JPR/2019

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Judgment

1 paragraphs · 44 words

Heard Mr. Archit Bohra, Adv. appearing on behalf of the Petitioner/ Operational Creditor. Ms. Akanksha Noval, Adv. for the Respondent/ Corporate Debtor. Learned Counsel for the Petitioner/ Operational Creditor seeks to withdraw this Petition. Permission granted. CP No. (IB)- 223/9/JPR/2019 is dismissed as withdrawn.