Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0617

Amarita Packaging Pvt Ltd vs Best Tanning Industries Pvt Ltd

National Company Law Tribunal, Allahabad Bench, Prayagraj · Decided on 4 May 2022

HON’BLE JUDGES
Rajasekhar V. K, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP (IB) No. 378/ALD/2018

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Judgment

5 paragraphs · 35 words

ORDER

Learned counsel on both sides present.

They submit that the matter has been settled out of Court.

Recording these submissions, the CP(IB) NO. 378/ALD/2018 is dismissed as withdrawn.

File be consigned to the records.