Tribunals and CommissionsDivision Bench(2024) 03 NCLT CK 3230

Altius Finserv Private Limited vs AHM Investments Private Limited

National Company Law Tribunal · Decided on 18 March 2024

HON’BLE JUDGES
Sanjiv Dutt, Member (Technical) · K. R. Saji Kumar, Member (Judicial)
CASE NUMBER
C.P. (IB)/1109(MB)2023

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Judgment

2 paragraphs · 37 words

ORDER

Counsel for FC has tendered Withdrawal Memo signed by Mr. Pavan Kumar Bansal director of the FC stating that the FC does not want to pursue the matter further. The CP is disposed of as withdrawn.