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Judgment
2 paragraphs · 53 words
This is an application filed by the Applicant praying therein that the proposed name of Mr. Shashi Kant Nemani (IBBI/IPA-001/IP-P00078/2017-18/10163) be replaced with one Mr. Satya Prakash, as IRP. Heard Ld. Counsel for the Applicant. The payer is allowed.
The Petitioner is permitted to amend the petition accordingly. List the matter on 05.07.2022.