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Judgment
5 paragraphs · 80 words
Dissolution IA-13/2024:-
This application has been filed under Section 54(1) seeking dissolution of the Corporate Debtor.
Issue notice to the RoC and IBBI.
The Applicant is directed to serve notice along with a copy of this application to the RoC and IBBI by all modes and file proof of service along with an affidavit within one week. The RoC and IBBI are directed to file reply affidavit within one week after receipt of the notice.
List the matter on 30.07.2024.
