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Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0561

Akash Scaffolding Systems Through Its Proprietor Mr Akash Nathur vs Arihant Alu Glass Systom Pvt Ltd

National Company Law Tribunal · Decided on 24 September 2020

HON’BLE JUDGES
Virendra Kumar Gupta, Member (Technical) · Madan Bhalchandra Gosavi, Member (Judicial)
CASE NUMBER
TP/MP/ 23 of 2019 [CP(IB) 548 of 2019]

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Judgment

4 paragraphs · 40 words

ORDER

Learned Counsel of the Operational Creditor seeks permission to withdraw the IB petition as matter is settled at between the parties.

The permission is granted.

Accordingly, TP 23 of 2019 [CP(IB) 548 of 2019] stands disposed of as withdrawn.