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Heard Mr. Shivangshu Naval, Adv. appearing for the Petitioner/ Operational Creditor who submits that the matter ha been settled amicably between the parties and seeks to withdraw this present petition. Mr. Prateek Kedawat, Adv. appearing for the Respondent/ Corporate Debtor. Permission granted. CP No. (IB)- 325/9/JPR/2019 is dismissed as withdrawn
