AI Structured Summary
Not yet generated for this judgment
Judgment
Original Schedule,,Revised Schedule,
Issuance of NCDs
to secured
Financial Creditors","90 days
from the
Effective
Date","Issuance of NCDs
to secured
Financial Creditors","150 days
from the
Effective
Date
Appointment of
New Directors","90 days
from the
Effective
Date","Issuance of NCDs
to secured
Financial Creditors","150 days
from the
Effective
Date
Arrangement of
working capital
facility of Rs. 5.00
Crore","90 days
from the
Effective
Date","Arrangement of
working capital
Facility of Rs. 5.00
Crore","180 days
from the
Effective
Date
Issuance of fresh
Equity","90 days
from the
Effective
Date","Issuance of fresh
Equity","120 days
from the
Effective
Date
· Re-
constitution
of Board of
Directors
· Setting up
of
management
team and
control
systems
·
Completion
of
Definitive
Documents
·
Identification
of
contractors
and execution
of
documents","3 Months
from
Closing
Date","· Re-
constitution
of Board of
Directors
· Setting up
of
management
team and
control
systems
·
Completion
of
Definitive
Documents
·
Identification
of
contractors
and execution
of
documents","6 months
from
Closing
Date
Restarting the
factory of the
Corporate Debtor","4th Month
onwards","Restarting the
factory of the
Corporate Debtor","9th month
onwards