Tribunals and Commissions(2021) 12 RERA CK 0369

Ajay

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 3 December 2021

CASE NUMBER
No. F.1(131)/PR/RERA/2021

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Judgment

7 paragraphs · 137 words
1.

The Authority noted that application for Registration of the Project ‘Sawasdee 18’ located at Local Shopping Center, Block E, Sector 18, Rohini, New Delhi 110089 was received on 27.08.2021, the same was scrutinized and deficiencies were communicated.

2.

In furtherance to the hearing held on 29.11.2021, the Promoters made a detailed presentation today.

3.

During the course of hearing, the following deficiencies were noticed and the Applicants were directed to:

a)

Furnish the disclosure relating to the manner of allotment of Parking slot to the allottees.

b)

Revised draft of Agreement of Sale to be submitted specifying the details of the encumbrance/loan on the Project for the information of the allottees.

4.

The applicant/promoter to furnish the aforesaid details by 10.12.2021.

5.

The file may examine and put up case for a decision in the matter.