AI Structured Summary
Not yet generated for this judgment
Judgment
I.A. 27584/2026 (Settlement Agreement)
This is an application jointly filed by the parties to bring on record the settlement agreement dated 26.09.2026 along with return of bank guarantee and release of guarantee deposit along with interest, if any.
For the reasons stated in the application, the same is allowed. Let the bank guarantee and the deposit be released into the bank account of the Respondent, the details of which are as follows:
| Account Holder Name | Com Vision (India) Limited |
| Bank Name | Bank of Baroda |
| Branch Name | Gurgaon |
| Account No. | 01070500000061 |
| IFSC Code | BARBOGURGAO |
Upon such release, the Respondent is liable to perform its contractual obligations in accordance with the settlement agreement.
Accordingly, the application is disposed of.
O.M.P. (COMM) 220/2025
The petition stands disposed of in terms of the settlement agreement dated 26.09.2026. Pending application(s), if any, also stand disposed of.
