Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0524

Agarwal Coal Corporation Pvt Ltd vs Tulsi Syntex Pvt Ltd

National Company Law Tribunal · Decided on 16 October 2020

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Chockalingam Thirunavukkarasu, Member (Technical)
CASE NUMBER
C.P.(I.B) No.36/NCLT/AHM/2020

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Judgment

4 paragraphs · 46 words

Advocate, Mr. Mohd. Nazim Khan is present on behalf of the Petitioner. None appeared on behalf of the respondent.

Learned lawyer appearing on behalf of the Petitioner filed a pursis to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 36/2020 is dismissed as withdrawn.