High CourtsSingle Bench(2024) 07 DEL CK 2204

Afcons Sener LNG Construction Projects Private Limited vs Western Concessions Private Limited

Delhi High Court · Decided on 22 July 2024

HON’BLE JUDGES
C. Hari Shankar, J
RESULT
Disposed Of
CASE NUMBER
O.M.P.(I) (COMM.) 171/2023 & I.A. 10445/2023, I.A. 10446/2023, I.A. 10447/2023, I.A. 13891/2023

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Judgment

2 paragraphs · 32 words
1.

Learned Counsel for the parties are ad idem that, owing to events which have taken place in the interregnum, this petition has been rendered infructuous.

2.

It is accordingly disposed of.