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Judgment
The petitioner approached this Court challenging seizure of his vehicle bearing registration No.KA 19-AA 9304. The said vehicle was seized
alleging transportation of river sand without a valid permit.
According to the petitioner, the vehicle was transporting river sand from West Bengal with a valid transit pass, produced as Ext.P4.
The petitioner is transporting sand from West Bengal with a valid transit pass has to be verified by the Geologist. The Geologist has to make sure
that the transit pass claimed by the petitioner is genuine or not. The Geologist shall contact the officials in West Bengal to find out the genuineness of
such claim. Further, he has also to examine the nature of the sand. An appropriate decision shall be taken after adverting to all attending
circumstances within a period of one month.
The petitioner shall produce a copy of the writ petition along with the copy of this judgment before the Geologist for compliance.
The writ petition is disposed of as above.