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Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0509

A D Reddy vs Anwesha Engineering & Projects Ltd

National Company Law Tribunal · Decided on 21 October 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
C.P. (I.B) No. 475/9/NCLT/AHM/2019

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Judgment

1 paragraphs · 27 words

Learned PCS for Operational Creditor submits that matter is settled. He seeks permission to withdraw the same. Permission is granted. Accordingly, CP(IB) 475 of 2019 stands disposed-off.