Tribunals and CommissionsSingle Bench(2019) 12 NCLT CK 0770

In Re: TCP (IB) No. 97/10/AMR/TP/2019 (Petition Dismissed for Default)

National Company Law Tribunal, Amaravathi · Decided on 18 December 2019

HON’BLE JUDGES
Janab Mohammed Ajmal, Member Judicial
RESULT
Dismissed
CASE NUMBER
TRANSFER PETITION NO.TCP (IB) NO. 97/10/AMR/TP/2019 COMPANY PETITION/APPLICATION NO.CP (IB) NO. 280/10/HDB/2019

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Judgment

1 paragraphs · 44 words

None appears for the Petitioner. Counsel for R1 and R2 present. The matter is posted today for hearing. The Petitioner has been remaining absent for quite a few adjournments. I am not inclined to adjourn the matter. The Company Petition is dismissed for default.