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Judgment
1 paragraphs · 60 words
The present application has been moved for replacing the Interim Resolution Professional (IRP) with Mr. Kalvakolanu Murali Krishna having registration number IBBI/IPA-001/IPP00967/2017-2018/11588. The resolution to appoint RP has been approved by the CoC with 99.02% voting share. Statutory requirements have been fulfilled in appointing fresh RP. Accordingly, this IA is allowed and Mr. Kalvakolanu Murali Krishna is appointed as RP.