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Judgment
7 paragraphs · 59 words
ORDER
Heard.
This Application has been filed seeking extension of the liquidation timeline till 29.03.2025.
It is stated that there are some applications pending disposal, details mentioned in para 19 and 22.
It is stated that the applications are listed for hearing on 04.11.2024.
Recording the above submissions, the liquidation timeline is extended till 29.03.2025.
IA(IBC)/2027(CHE)/2024 is disposed of.