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Judgment
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ORDER
Be listed before the Regular Bench on 7th August, 2019.
Tribunals and CommissionsDivision Bench(2019) 07 NCLT CK 0844
In Re: (IB)-616(ND)2018 (Listing Order)
National Company Law Tribunal · Decided on 16 July 2019
- HON’BLE JUDGES
- V.K. Subburaj, Member (T) · Deepti Mukesh, Member (J)
- CASE NUMBER
- (IB)-616(ND)2018