THE COURTKUTCHEHRY BLOG

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3 articles

Delhi HC to Decide on Ambassador Hotel's Eviction Dispute

Court News

Delhi HC to Decide on Ambassador Hotel's Eviction Dispute

20 Jun 2026Read article ↗

Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations

Court News

Bombay High Court: No GST on Transfer of Leasehold Rights by State Industrial Development Corporations

23 Jan 2026Read article ↗

Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service

Court News

Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service

16 Jan 2026Read article ↗